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Union of India - Section

Section 174 in The Indian Post Office Rules, 1933

174.

Applicability of rules to orders under rule 172, Rules 129 (a), 130, 131, 132,136. 138, 139 and 140 shall apply in the case of foreign money orders telegraphed under rule 172 except that the remitter shall not be entitled to have a private communication added to the telegram advising the remittance.