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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(5)(e) in Himachal Pradesh Technical University Act, 2014

(e)to consider all proposals relating to the revision of pay scales, fixation of honorarium to members of various Committees, travelling allowance, fee for various courses to be charged from the Students and remuneration to experts, paper setters, examiners, evaluators, etc.; and