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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(8) in U.P. Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016

(8)The applicant management shall apply separately for separate branches with the condition that such branch shall not be located at a distance of more than 3 kilometers. Permanent recognition given to a Madarsa, fulfilling the recognition of own building, shall not be changed /transferred to another place.