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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 77(2)(b) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

(b)send a copy of the information to the Officer Incharge of the institution where the child is placed for care and protection at the time of the transfer order.