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[Cites 0, Cited by 0] [Section 240(1)] [Section 240] [Entire Act]

State of Punjab - Subsection

Section 240(1)(a) in Punjab Municipal Act, 1911

(a)with respect to the powers and duties of committees in municipalities of the first, [second and third class] [Substituted by Punjab Act No. 34 of 1954, section 6, for the words 'and of the second'.], respectively;