Section 33(1)(a) in Guwahati Metropolitan Development Authority Act, 1985

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(1)(a) in Guwahati Metropolitan Development Authority Act, 1985

(a)Where the permission relates to the carrying out of building or other operations, no such order shall-

(i)affect such of the operation as have been previously carried out;

(ii)be passed after these operations have been completed;