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State of Tamilnadu - Section

Section 17 in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

17. Order of names.

(1)The names of electors in each part of the roll shall be arranged according to house numbers.
(2)The names of electors in each part of the roll shall be numbered consecutively with separate serial numbers beginning with number one.