Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in Jaipur National University, Jaipur Act, 2008

(2)All contracts shall be signed and all documents and records shall be authenticated by the Registrar on behalf of the University.