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State of Goa - Section

Section 82 in The Goa, Daman and Diu School Education Rules, 1986

82. Age Limit.

- Notwithstanding anything that may be prescribed in rule 78 regarding the upper age limit, the minimum and maximum age limit for recruitment to a recognised private school whether aided or not, shall be the limit specified by the Administrator for appointment to corresponding posts in Government schools:Provided that the upper age limit may be relaxed in the case of a candidate belonging to the Scheduled Caste or Scheduled Tribe or any other special category of persons in accordance with the orders on the subject made by the Central Government from time to time; or in the case of employees migrating from one school to the other under these rules.