Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Puducherry - Subsection

Section 5(2)(b) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(b)shall be taken into account in calculating the extent of land held by him; and