Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 192] [Entire Act]

Union of India - Subsection

Section 192(17) in The Coal Mines Regulations, 2011

(17)A report of every inspection made under sub-regulation (16) shall be recorded in a bound paged book kept for the purpose duly signed and dated by the competent persons making the inspection.