Section 34(1)(c) in The Goa, Daman and Diu School Education Rules, 1986

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Goa - Subsection

Section 34(1)(c) in The Goa, Daman and Diu School Education Rules, 1986

(c)withdrawal of recognition from an aided school, any student or employee becomes surplus, such student or employee, as the case may be, shall be absorbed, [* * *] [The words 'as far as practicable' have been omitted.] in such aided schools, as the Director of Education may specify:

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State of Goa - Subsection

Section 34(1)(c) in The Goa, Daman and Diu School Education Rules, 1986