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Supreme Court - Daily Orders

Wpil Ltd vs Gammon India Ltd on 9 January, 2026

     ITEM NO.49                          COURT NO.14                SECTION XVII-B

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   4970/2025

     WPIL LTD.                                                      Appellant(s)

                                                   VERSUS

     GAMMON INDIA LTD.                                              Respondent(s)



     Date : 09-01-2026 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE MANOJ MISRA
                         HON'BLE MR. JUSTICE MANMOHAN

     For Appellant(s) :
                                   Ms. Sanjana Saddy, AOR
                                   Mr. Akshay Doctor, Adv.
                                   Ms. Dipti Das, Adv.
                                   Mr. Sunil A Vyas, Adv.
                                   Ms. Rishika Rohit Virwadia, Adv.


     For Respondent(s) :
                                   Mr. Gaurav Agarwal, Sr. Adv.
                                   Ms. Awantika Manohar, AOR
                                   Mr. Nilesh Shamra, Adv.
                                   Ms. Parul Dhurvey, Adv.



                          UPON hearing the counsel the Court made the following
                                             O R D E R

1. Heard in-part.

2. List on 13.01.2026.

Signature Not Verified

(CHETAN ARORA) Digitally signed by CHETAN ARORA (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS Date: 2026.01.10 12:15:10 IST Reason:

COURT MASTER (NSH)