Supreme Court - Daily Orders
Wpil Ltd vs Gammon India Ltd on 9 January, 2026
ITEM NO.49 COURT NO.14 SECTION XVII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4970/2025
WPIL LTD. Appellant(s)
VERSUS
GAMMON INDIA LTD. Respondent(s)
Date : 09-01-2026 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE MANMOHAN
For Appellant(s) :
Ms. Sanjana Saddy, AOR
Mr. Akshay Doctor, Adv.
Ms. Dipti Das, Adv.
Mr. Sunil A Vyas, Adv.
Ms. Rishika Rohit Virwadia, Adv.
For Respondent(s) :
Mr. Gaurav Agarwal, Sr. Adv.
Ms. Awantika Manohar, AOR
Mr. Nilesh Shamra, Adv.
Ms. Parul Dhurvey, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Heard in-part.
2. List on 13.01.2026.
Signature Not Verified(CHETAN ARORA) Digitally signed by CHETAN ARORA (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS Date: 2026.01.10 12:15:10 IST Reason:
COURT MASTER (NSH)