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Punjab-Haryana High Court

Kcc Buuildcon Pvt Ltd vs Haryana State Roads & Bridges ... on 8 July, 2016

                            CM-12240-CII-2016 in
                                ARB-202-2015



                            KCC Buildcon Pvt. Ltd.
                                      Vs
     Haryana State Roads & Bridges Development Corporation Ltd. and others




Present:      Mr. Deepak Saini, Advocate,
              for the applicant-petitioner.
                                * * * *
              The application for modification              of   the   order
dated 05.02.2016 is not pressed.
2.            The petitioner stated that it intends adopting
proceedings for the alleged non-compliance of the said order by
the respondents.

3. The application is accordingly dismissed as withdrawn with liberty as prayed, namely, to file appropriate proceedings on the ground that the respondents have allegedly not complied with the said order.

(S.J. VAZIFDAR) ACTING CHIEF JUSTICE 08.07.2016 Amodh 1 of 1 ::: Downloaded on - 12-07-2016 00:10:19 :::