Punjab-Haryana High Court
Kcc Buuildcon Pvt Ltd vs Haryana State Roads & Bridges ... on 8 July, 2016
CM-12240-CII-2016 in
ARB-202-2015
KCC Buildcon Pvt. Ltd.
Vs
Haryana State Roads & Bridges Development Corporation Ltd. and others
Present: Mr. Deepak Saini, Advocate,
for the applicant-petitioner.
* * * *
The application for modification of the order
dated 05.02.2016 is not pressed.
2. The petitioner stated that it intends adopting
proceedings for the alleged non-compliance of the said order by
the respondents.
3. The application is accordingly dismissed as withdrawn with liberty as prayed, namely, to file appropriate proceedings on the ground that the respondents have allegedly not complied with the said order.
(S.J. VAZIFDAR) ACTING CHIEF JUSTICE 08.07.2016 Amodh 1 of 1 ::: Downloaded on - 12-07-2016 00:10:19 :::