Allahabad High Court
Ajit Kumar Roy vs Union Of India And 3 Ors on 30 January, 2019
Author: Prakash Padia
Bench: Prakash Padia
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 265 of 2015 Petitioner :- Ajit Kumar Roy Respondent :- Union Of India And 3 Ors Counsel for Petitioner :- Arvind Kumar Shukla,Atul Singh Chauhan,Kaushlesh Tripathi,Rita Shukla Counsel for Respondent :- A.S.G.I.,Dhiraj Srivastava,Gyan Prakash,S.C.,Siddharth Khare,Shri Dheeraj Hon'ble Prakash Padia,J.
As prayed by learned counsel for the petitioner, list on 07.2.2019.
Order Date :- 30.1.2019 Pramod Tripathi