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Union of India - Section

Section 5 in The Seeds Rules, 1968

5. Functions

.-In addition to the functions entrusted to the Central Seed Laboratory by the Act, the Laboratory shall carry out the following functions, namely:-
(a)initiate testing programmes in collaboration with the State Seed Laboratories designed to promote uniformity in test results between all Seed Laboratories in India;
(b)collect data continually on the quality of seeds found in the market and make this data available to the Committee; and
(c)carry out such other functions as may be assigned to it by the Central Government from time to time.