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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

State of West Bengal - Subsection

Section 27A(4) in Kolkata Municipal Corporation Act, 1980

(4)The salary of the Vigilance Authority and of the officers and other employees appointed under sub-section (3) and all other expenses relating to the establishment of the Vigilance Authority shall be paid out of the Municipal Fund.