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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(b) in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

(b)cancellation of his result for that examination and disqualification from appearing in any examination of the Board which may extend to next three consecutive examinations of the Board.