Income Tax Appellate Tribunal - Kolkata
Carnation Distributors Pvt. Ltd., ... vs Pr.Cit-4, Kolkata on 28 March, 2023
ITA No. 747/KOL/2019
A.Y. 2009-2010
Carnation Distributors Pvt. Ltd.
IN THE INCOM E TAX APPELLATE TRIBUNAL,
KOLK ATA 'B' BENCH, KOLKATA
Before Shri Rajpal Yadav, Vice-President (KZ)
&
Dr. Manish Borad, Accountant M ember
I.T.A. No. 747/KOL/201 9
Assessment Year: 2009-201 0
Carnation Distributors Pvt. Limited,.... ... ...... .... ...Appellant
2A, Chowringh ee Squ are,
4 t h Floor,
Kolkata-700069
[PAN: AADCC59 92R]
-Vs.-
Princip al Com missioner of Income Tax,. ......... .....Respondent
Kolkata-4, Kolkata,
Aayakar Bhawan,
P-7, Explanade, Chowringhee Square,
Kolkata-700069
Appeara nces by:
N o n e , appeared on behalf of the assessee
Shri Sudip ta Guha, C IT (DR), appeared on behalf of the Rev enue
Da te of concludin g the hearing : March 28, 2023
Da te of pronouncing the order : March 28, 2023
O R D E R
Per Rajpal Yadav, Vice-President (KZ):-
This appeal filed by the assessee is directe d a gainst the order of ld. Principal Commissioner of Inco me Tax, Kolkata-4, Kolkata dated 12.03.2019 passed under sectio n 263 of the Income Tax Act, 1961.1 ITA No. 747/KOL/2019
A.Y. 2009-2010 Carnation Distributors Pvt. Ltd.
2. The D ire ctor of the assessee-company ha s m oved an application dated 20.03.2023 seeking the perm ission of the Bench to withdr aw this appeal. Since the ld . D.R. has no objection in this regard, the permi ssion as soug ht by the Dire ctor of the assessee-company is granted and accordingly the appe al of the assessee is di smissed as withdrawn.
3. In the result , th e appeal of the assessee is di smissed.
Order pron oun ced in the open Court on March 28 t h , 2023.
Sd/- Sd/-
(Manish Borad) (Rajpa l Yadav)
Accountant Mem ber Vice-President(K Z)
Kolkata, the 28 t h day of March, 20 23 Copies to : (1) Carnation D istributors Pvt. Limited , 2A, Cho wringhee Square, 4 t h Floor, Kolkata-700069 (2) Principal Commissioner of Inc ome Tax, Kolkata- 4, Kolkata, Aayakar Bha wan, P-7, Explanade, Chowr inghee Square, Kolkata-700069 (3) Commissioner of Income Tax- , Kolkata, (4) The Departmental Representative (5) Guard File TRUE COPY By order Assistan t R egistrar , Income T ax Appellate T ribunal, Kolkata Ben che s, Kolk ata Laha/Sr. P.S. 2