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Income Tax Appellate Tribunal - Kolkata

Carnation Distributors Pvt. Ltd., ... vs Pr.Cit-4, Kolkata on 28 March, 2023

                                                ITA No. 747/KOL/2019
                                                    A.Y. 2009-2010
                                              Carnation Distributors Pvt. Ltd.

          IN THE INCOM E TAX APPELLATE TRIBUNAL,
               KOLK ATA 'B' BENCH, KOLKATA

          Before Shri Rajpal Yadav, Vice-President (KZ)
                                &
             Dr. Manish Borad, Accountant M ember


                    I.T.A. No. 747/KOL/201 9
                   Assessment Year: 2009-201 0

Carnation Distributors Pvt. Limited,.... ... ...... .... ...Appellant
2A, Chowringh ee Squ are,
4 t h Floor,
Kolkata-700069
[PAN: AADCC59 92R]

       -Vs.-

Princip al Com missioner of Income Tax,. ......... .....Respondent
Kolkata-4, Kolkata,
Aayakar Bhawan,
P-7, Explanade, Chowringhee Square,
Kolkata-700069


Appeara nces by:
N o n e , appeared on behalf of the assessee
Shri Sudip ta Guha, C IT (DR), appeared on behalf of the Rev enue


Da te of concludin g the hearing : March 28, 2023
Da te of pronouncing the order : March 28, 2023


                            O R D E R

Per Rajpal Yadav, Vice-President (KZ):-

This appeal filed by the assessee is directe d a gainst the order of ld. Principal Commissioner of Inco me Tax, Kolkata-4, Kolkata dated 12.03.2019 passed under sectio n 263 of the Income Tax Act, 1961.
1 ITA No. 747/KOL/2019
A.Y. 2009-2010 Carnation Distributors Pvt. Ltd.

2. The D ire ctor of the assessee-company ha s m oved an application dated 20.03.2023 seeking the perm ission of the Bench to withdr aw this appeal. Since the ld . D.R. has no objection in this regard, the permi ssion as soug ht by the Dire ctor of the assessee-company is granted and accordingly the appe al of the assessee is di smissed as withdrawn.

3. In the result , th e appeal of the assessee is di smissed.

Order pron oun ced in the open Court on March 28 t h , 2023.

               Sd/-                                     Sd/-
      (Manish Borad)                               (Rajpa l Yadav)
      Accountant Mem ber                          Vice-President(K Z)

Kolkata, the 28 t h day of March, 20 23 Copies to : (1) Carnation D istributors Pvt. Limited , 2A, Cho wringhee Square, 4 t h Floor, Kolkata-700069 (2) Principal Commissioner of Inc ome Tax, Kolkata- 4, Kolkata, Aayakar Bha wan, P-7, Explanade, Chowr inghee Square, Kolkata-700069 (3) Commissioner of Income Tax- , Kolkata, (4) The Departmental Representative (5) Guard File TRUE COPY By order Assistan t R egistrar , Income T ax Appellate T ribunal, Kolkata Ben che s, Kolk ata Laha/Sr. P.S. 2