Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 1 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987 1. Short title and commencement. (1)These Statutes may be called the Indira Gandhi Krishi Vishwavidyalaya, Raipur Statutes, 1987.(2)They shall come into force on the...............
