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[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1) in THE INDIAN ANTARCTIC ACT, 2022

(1)The Committee shall establish a waste classification system—
(a)for recording waste in Antarctica from activities by the persons authorised under this Act; and
(b)to facilitate studies on the environmental impacts of scientific activities and associated activities.