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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(2) in The Orissa Dangerous Drugs Rules, 1965

(2)Every package or bottle containing manufactured drugs shall be marked with the percentages or proportion or amount of opium, cannabis indica, morphine, diacety/morphine or cocaine contained in the drugs.