Section 99 in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955
99. Procedure for making enquiries.
- Subject to the provisions of rules 95 and 96, the procedure for making enquiry in respect of applications made under this Chapter shall be same as is applicable to the security of claims under the Displaced Persons (Claims) Supplementary Act, 1954 (12 of 1954).
