Allahabad High Court
Rajmani Singh vs Ajay Misra ,Superintendent Of Police ... on 5 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1492 of 2007 Petitioner :- Rajmani Singh Respondent :- Ajay Misra ,Superintendent Of Police Sultanpur Petitioner Counsel :- R.S.Pandey Hon'ble Satyendra Singh Chauhan,J.
Counter affidavit filed on behalf of opposite party no.5 is taken on record. Order Date :- 5.1.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Counter affidavit filed on behalf of opposite party no.7 is taken on record. Order Date :- 5.1.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Counter affidavit filed on behalf of opposite party no.6 is taken on record. Order Date :- 5.1.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Cause shown is sufficient. Application is allowed and delay in filing rejoinder affidavit is condoned.
Rejoinder affidavit to the counter affidavit filed on behalf of opposite party no.7 is taken on record.
Order Date :- 5.1.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Cause shown is sufficient. Application is allowed and delay in filing rejoinder affidavit is condoned.
Rejoinder affidavit to the counter affidavit filed on behalf of opposite party no.5 is taken on record.
Order Date :- 5.1.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Cause shown is sufficient. Application is allowed and delay in filing rejoinder affidavit is condoned.
Rejoinder affidavit to the counter affidavit filed on behalf of opposite party no.6 is taken on record.
Order Date :- 5.1.2010 BLY