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Allahabad High Court

Rajmani Singh vs Ajay Misra ,Superintendent Of Police ... on 5 January, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- CONTEMPT No. - 1492 of 2007

Petitioner :- Rajmani Singh
Respondent :- Ajay Misra ,Superintendent Of Police Sultanpur
Petitioner Counsel :- R.S.Pandey

Hon'ble Satyendra Singh Chauhan,J.

Counter affidavit filed on behalf of opposite party no.5 is taken on record. Order Date :- 5.1.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Counter affidavit filed on behalf of opposite party no.7 is taken on record. Order Date :- 5.1.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Counter affidavit filed on behalf of opposite party no.6 is taken on record. Order Date :- 5.1.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Cause shown is sufficient. Application is allowed and delay in filing rejoinder affidavit is condoned.

Rejoinder affidavit to the counter affidavit filed on behalf of opposite party no.7 is taken on record.

Order Date :- 5.1.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Cause shown is sufficient. Application is allowed and delay in filing rejoinder affidavit is condoned.

Rejoinder affidavit to the counter affidavit filed on behalf of opposite party no.5 is taken on record.

Order Date :- 5.1.2010 BLY Hon'ble Satyendra Singh Chauhan,J. Cause shown is sufficient. Application is allowed and delay in filing rejoinder affidavit is condoned.

Rejoinder affidavit to the counter affidavit filed on behalf of opposite party no.6 is taken on record.

Order Date :- 5.1.2010 BLY