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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Karnataka - Subsection

Section 55(3) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(3)Notwithstanding anything contained in this Act but save as otherwise provided, any employee of the University, both teaching and nonteaching or ministerial or any person in the management of an affiliated college of any other University in whatever capacity shall not be eligible for nomination as member of any of the authorities under this Act.