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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1)(c) in Haryana Essential Services Maintenance Act, 1974

(c)depart from any area specified in an order made under sub-section (1) of section 4 without the consent of the authority making the order;