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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(a) in Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017

(a)in sub-rule (1), for the words and figures "in Form II", the words and figures " in Form I annexed to the Rationalisation of Forms and Reports under Certain Labour Laws Rules, 2017" shall be substituted;