Himachal Pradesh High Court
Harmohinder Singh & Ors. vs . Kamlesh Kumari & Anr. on 3 January, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
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Harmohinder Singh & Ors. vs. Kamlesh Kumari & anr.
COPC No.269/20193.1.2023 Present: Mr. Rajesh Kumar, Advocate, for the petitioners.
Mr. Arsh Rattan, Advocate, for the respondents.
Learned counsel representing the respondents prays for and is granted six weeks' time to file Power of Attorney, as Mr. Anup Rattan, Advocate has now been appointed as learned Advocate General. List after six weeks.
(Sandeep Sharma) Judge 3rd January, 2023 (CS) ::: Downloaded on - 03/01/2023 20:36:44 :::CIS