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[Cites 0, Cited by 0] [Section 202(4)] [Section 202] [Entire Act]

State of West Bengal - Subsection

Section 202(4)(i) in Kolkata Municipal Corporation Act, 1980

(i)the surface of any solid wall, or on any other permanent structure, including the terrace, in such manner which shall cover, even partially, any door, window, ventilation shaft, chimney, air-conditioner, balcony or any other portion of the building covered with iron grill ;