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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(D) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(D)dudes and responsibilities of the Principals, Teachers and such other employees, as it may deem fit and disciplinary actions for negligence or violations thereof;