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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(g) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(g)"market" means a market established or declared as such under this Act for a market area and includes [a principal market yard and a sub-market yard,] [Substituted for "a market proper, a principal market yard, sub-market yard or yards" by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1978, section 2(d ).] if any;