Section 5(1A)(ii) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

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State of Gujarat - Subsection

Section 5(1A)(ii) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(ii)the ITI or Technical school/ institution in which the candidate has studied, should have been located in the Union Territories of Diu, Daman and Dadra Nagar Haveli and whose parents are origin of Gujarat, or

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State of Gujarat - Subsection

Section 5(1A)(ii) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008