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Manipur High Court

The Langol Aying Leikai Apunba Lup vs The Manipur Valley Village Reserve ... on 16 September, 2021

Bench: Sanjay Kumar, Lanusungkum Jamir

KABORAM Digitally signed
        by
BAM     KABORAMBAM
SANDEEP SANDEEP    SINGH
        Date: 2021.09.17
                                                                                                  Item No. 5
SINGH   12:40:36 +05'30'                                                          (Through Video Conferencing)


                                       IN THE HIGH COURT OF MANIPUR
                                                 AT IMPHAL

                                                MC (PIL) No. 8 of 2020
                                               (Ref: PIL no. 21 of 2020)
                            The Langol Aying Leikai Apunba Lup, Meitei
                            Langol
                                                                                             Applicant
                                                   Vs.
                            The Manipur Valley Village Reserve Forest
                            Rights Protection Assn.; Ors.

                                                                                       Respondents

BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR 16.09.2021 Sanjay Kumar (C.J.):

Mr. L. Shyam, learned counsel for the applicant, seeks time to ascertain as to whether notice was served upon the respondents.
Post on 22.09.2021.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the applicant.
                                       JUDGE                     CHIEF JUSTICE
                Sandeep




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