Manipur High Court
The Langol Aying Leikai Apunba Lup vs The Manipur Valley Village Reserve ... on 16 September, 2021
Bench: Sanjay Kumar, Lanusungkum Jamir
KABORAM Digitally signed
by
BAM KABORAMBAM
SANDEEP SANDEEP SINGH
Date: 2021.09.17
Item No. 5
SINGH 12:40:36 +05'30' (Through Video Conferencing)
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
MC (PIL) No. 8 of 2020
(Ref: PIL no. 21 of 2020)
The Langol Aying Leikai Apunba Lup, Meitei
Langol
Applicant
Vs.
The Manipur Valley Village Reserve Forest
Rights Protection Assn.; Ors.
Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR 16.09.2021 Sanjay Kumar (C.J.):
Mr. L. Shyam, learned counsel for the applicant, seeks time to ascertain as to whether notice was served upon the respondents.
Post on 22.09.2021.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the applicant.
JUDGE CHIEF JUSTICE
Sandeep
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