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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(v) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

(v)[ 'Block Advisory Committee' means a Committee of officials and non-officials appointed by the District Development Officer, namely, the Collector for the purpose of (a) ensuring the participation of the public at all stages of development of the villages situated in a Community Development Block (b) making positive contribution towards the planning of the development of the villages and its execution and (c) critically reviewing the progress of the work in the Community Development Block.] [Added by Notification No. F.3(13) Rev./11/53, dated 11-6-58 and further corrected by Notification No. F. 3(13) Rev. 11/53, dated 8-8-58, published in Rajasthan Gazette, Part IV-C, dated 31-8-58 and 4-9-58 respectively.]