Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 31 in The Rajasthan Bar Council (First Constitution) Rules, 1961 31. Election of Chairman and Vice-Chairman. - The Bar Council shall as soon as may be after it is constituted elect a Chairman and vice-Chairman from among its members.
