Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 155] [Entire Act] Union of India - Subsection Section 155(1) in The Indian Evidence Act, 1872 (1)by the evidence of persons who testify that they, from their knowledge of the witness, believe him to be unworthy of credit ;
