Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(iv) in The Sugar (Price Determination for 2009-2010 Production) Amendment (2) Order, 2011 (iv)against serial No. 2 relating to Shri Chhatrapati Sahakar Sakhar Kharkhana Ltd., Kasaba Bhavada, Distt. Kolhapur shall be substituted by Shri Chhatrapati Rajaram Sahakari Sakhar Kharkhana Ltd., Kasaba Bhavada, Distt. Kolhapur.
