Gujarat High Court
B K Dist Panchayat Jr Clerk Typist ... vs State Of Gujarat on 1 April, 2004
Author: M.R.Shah
Bench: M.R.Shah
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 10815 of 1993
---------------------------------------------------------
B K DIST PANCHAYAT JR CLERK TYPIST ASSOCIATION
Versus
STATE OF GUJARAT
----------------------------------------------------------
Appearance:
1. Special Civil Application No. 10815 of 1993
MR BP TANNA for Petitioner No. 1
TANNA ASSOCIATES for Petitioner No. 2-5
GOVERNMENT PLEADER for Respondent No. 1
NOTICE SERVED for Respondent No. 2
-----------------------------------------------------------
CORAM : HON'BLE MR.JUSTICE M.R.SHAH
Date of Order: 01/04/2004
ORAL ORDER
At the oral request of learned advocate for the petitioner, leave to join Secretary, Finance Department, State of Gujarat, as party respondent No.3. Amendment be carried forthwith.
rmr. [ M.R. Shah, J. ] HC-NIC Page 1 of 1 Created On Sat Oct 14 00:08:37 IST 2017