Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

B K Dist Panchayat Jr Clerk Typist ... vs State Of Gujarat on 1 April, 2004

Author: M.R.Shah

Bench: M.R.Shah

              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



              SPECIAL CIVIL APPLICATION No 10815 of 1993


              ---------------------------------------------------------
              B K DIST PANCHAYAT JR CLERK   TYPIST ASSOCIATION
         Versus
              STATE OF GUJARAT
              ----------------------------------------------------------
              Appearance:
              1. Special Civil Application No. 10815 of 1993
                   MR BP TANNA for Petitioner No. 1
                   TANNA ASSOCIATES for Petitioner No. 2-5
                   GOVERNMENT PLEADER for Respondent No. 1
                   NOTICE SERVED for Respondent No. 2
              -----------------------------------------------------------


                       CORAM : HON'BLE MR.JUSTICE M.R.SHAH


                       Date of Order: 01/04/2004


         ORAL ORDER

At the oral request of learned advocate for the petitioner, leave to join Secretary, Finance Department, State of Gujarat, as party respondent No.3. Amendment be carried forthwith.

              rmr.    [ M.R. Shah, J. ]




HC-NIC                                             Page 1 of 1   Created On Sat Oct 14 00:08:37 IST 2017