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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2)(b) in The Greater Bombay laws and The Bombay High court (Declaration of limits) Act, 1945

(b)any right or liability of any Government or any local authority or person, except in regard to the exercise of jurisdiction and any legal consequences thereof.