Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 10 in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956 10. Costs. - The costs of, and incident to, all proceedings before the authorities referred to in sections 8 and 9 shall be in the discretion of the respective authority.
