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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3)(a) in The Rajasthan Control Of Goondas Act, 1975

(a)direct him to remove himself outside the district or part, as the case may be, by such route, if any, arid within such time as may be specified in the order, and to desist from entering the district or the specified part thereof until the expiry of such period not exceeding six months as may be specified in the order;