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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(iii) in The Orissa Working Journalists Welfare Fund Rules, 2006

(iii)In the event of permanent incapacitation of a Working Journalist on account of accident, disease or any other reason, the Committee may sanction a lump sum grant to the Working Journalist so incapacitated and in addition, educational assistance to the children as provided under clause (ii).