Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(a) in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(a)the Principal/Unit Head of a Medical College, in case the treatment is undertaken in a Government hospital of the State or in a referral hospital ;