Chattisgarh High Court
Uday Kumar Sharma vs Mohan Kunwar And Others 22 ... on 23 October, 2019
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
SA No. 43 of 2007
Uday Kumar Sharma, Aged about 46 years, S/o Ramgopal
Sharma, R/o Champa, Tahsil Champa, District Janjgir-Champa,
Chhattisgarh.
---- Appellant
Versus
1. Mohan Kunwar, Aged about 55 years, Wd/o Battulal, Caste Yadav,
R/o Village Madwa, Tahsil Janjgir, Distt. Janjgir-Champa,
Chhattisgarh.
2. Santosh Kumar, Aged about 34 years, S/o Battulal Yadav, Village
Madwa, Tahsil Janjgir, Distt. Janjgir-Champa, Chhattisgarh.
3. State of Chhattisgarh, Through Collector, Janjgir, Distt. Janjgir
Champa, Chhattisgarh.
--- Respondents
For Appellant : None
For Respondents : None
For State : Ms. Shivali Dubey, Panel Lawyer
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 23.10.2019
1. Even after the matter was called in the second round, none appeared for the appellants, therefore, in these circumstances, this Court has no other option but to dismiss the second appeal for want of prosecution.
2. Accordingly, the second appeal is dismissed for want of prosecution.
Sd/-
(Sanjay K. Agrawal) Judge Harneet