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State of Uttar Pradesh - Section

Section 11 in The U.P. District Planning Committee Act, 1999

11. District Plan Ceiling. -

(1)The State Government shall enquire into and estimate the financial resources for financing the District Plan and shall decide the district plan outlay ceiling accordingly.
(2)The District Plan outlay ceiling fixed under sub- Section ion (1) may be revised or altered at any time during the financial year by the State Government.