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[Cites 0, Cited by 0] [Section 73(4)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(4)(b) in The Multi-State Co-Operative Societies Act, 2002

(b)whether in his opinion, proper books of account have been kept by the multi-State co-operative society so far as appears from his examination of those books, and proper returns adequate for the purposes of his audit have been received from branches or offices of the multi-State co-operative society not visited by him;