Section 51 in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982
51.
In respect of the conditions of service of the employee of the Board, for which no provision has been made in these rules or any other rules, regulations orders or instructions, those shall be regulated by the rules, regulations orders and instructions applicable to the employee of the State Government of the corresponding class or grade.
