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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4)(a) in The Rajasthan Shops and Commercial Establishments Act, 1958

(a)the manner in which the cash equivalent of the advantage accruing through the concessional sale to a worker of foodgrains and other articles shall be computed, and