Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 266] [Entire Act] State of Goa - Subsection Section 266(2) in Goa Prisons Rules, 2006 (2)The resources for carrying out the educational programme may be arranged by coordinating with concerned departments of the Government and by availing the services of suitable professionals on contract basis.
