Kerala High Court
A.Benjamin vs District Superintendent Of Police on 8 December, 2015
Bench: Ashok Bhushan, A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE CHIEF JUSTICE MR.ASHOK BHUSHAN
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
TUESDAY,THE 8TH DAY OF DECEMBER 2015/17TH AGRAHAYANA, 1937
WP(C).No. 24668 of 2013 (G)
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PETITIONER(S):
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A.BENJAMIN, AGED 83 YEARS,
S/O.ANTONY, PILLA VEEDU, SNEHA NAGAR 99,
MANGAD (P.O.), KOLLAM.
BY ADV. SRI.THYPARAMBIL THOMAS THOMAS
RESPONDENT(S):
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1. DISTRICT SUPERINTENDENT OF POLICE,
KOLLAM DISTRICT, PIN - 691 001.
2. CIRCLE INSPECTOR OF POLICE,
ERAVIPURAM POLICE STATION, KOLLAM - 691 003.
3. SUB INSPECTOR OF POLICE,
KILIKOLLOOR POLICE STATION, KOLLAM - 691 003.
4. SOJIA S.,
L.D CLERK, D/O.STANCILAVOS, MANI MANDIRAM,
VAZHAPPALLY,KAYALVARAM, KUREEPPUZHA P.O.,
PERINADU, KOLLAM, PIN - 691 604,
NOW DISTRICT EMPLOYMENT EXCHANGE,
MALAPPURAM CIVIL STATION, MALAPPURAM PIN - 676 505.
R1-R3 BY SENIOR GOVERNMENT PLEADER SRI.C.R.SYAMKUMAR
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
08-12-2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
msv/
ASHOK BHUSHAN, C.J.
&
A.M. SHAFFIQUE, J.
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W.P. (C) No. 24668 of 2013
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Dated this, the 8th day of December, 2015
J U D G M E N T
Shaffique, J.
Learned counsel for the petitioner submits that the writ petition has become infructuous. Hence, this writ petition is dismissed as infructuous.
Sd/-
ASHOK BHUSHAN, CHIEF JUSTICE Sd/-
A.M. SHAFFIQUE, JUDGE Rp8/12/2015 //True Copy// PS to Judge